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State of Uttar Pradesh - Section

Section 8 in The U.P. Private Forests Rules, 1950

8. Working-plan.

(a)The working-plan shall contain particulars as specified in Appendix A to these rules.
(b)It shall be legibly written or typed in Hindi or English.
(c)It shall be submitted to the Conservator who will submit it for approval to the Chief Conservator with his recommendations.
(d)The Chief Conservator may, by order in writing accept or modify the working-plan in such manner as he may consider necessary or direct that another working-plan shall be substituted for it.