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[Cites 0, Cited by 0] [Section 59(d)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(d)(ii) in The Telecommunications Act, 2023

(ii)for paragraph (C), the following shall be substituted, namely:-“(C) any disputes to be adjudicated by the Adjudicating Officer or the Designated Appeals Committee under the Telecommunications Act, 2023;