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[Cites 0, Cited by 0] [Section 69(4)] [Section 69] [Entire Act]

State of Andhra Pradesh - Subsection

Section 69(4)(a) in Andhra Pradesh Co-Operative Societies Rules, 1964

(a)An employee, on being posted to any Primary Agricultural Development Bank, shall be entitled to receive his pay, allowances and other service benefits due to him from funds of the Primary Agricultural Development Bank, as may be determined by the Board from time to time, and it shall be binding on such Primary Agricultural Development Bank to pay the same to the employee ;