[Cites 0, Cited by 0]
[Entire Act]
State of Punjab - Section
Section 988 in Punjab Jail Manual, 1996
988. List of medical returns.
- The returns, etc. to be submitted by the Medical Officer, are as follows : -| (a) Periodical | |||
| No. of Form | Description of bill, return | To whom to be submitted | Date on which due |
| Monthly | |||
| 44 | Monthly return of sick | Inspector-General | 10th of succeeding month |
| Half-Yearly Yearly | |||
| M.S.D. 134, 135 | Indent for medicines in quadruplicate | Inspector-General of Prisons | 1st May |
| 109 | Annual return of sick prisoners | Ditto | 20th January |
| (b) Miscellaneous | |||
| Number of Form | Description of Form | ||
| 70 | Temperature Chart (to be attached to the monthlyreturn of sick when death is attended with fever). | ||
| 86 | Bed-head ticket. | ||
| 97 | Medical history sheet of a criminal lunatic. | ||
| 97 (a) | Certificate of Medical Officer. | ||
| 113 | Certificate of fitness for transfer to a MentalHospital. | ||
| 114 | Daily cholera and other epidemic report. | ||
| Stereo A and T.M.S.D. 136 | 301 | Health certificate | |
| Supplementary indent for medicines (inquadruplicate) |