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State of Punjab - Section

Section 988 in Punjab Jail Manual, 1996

988. List of medical returns.

- The returns, etc. to be submitted by the Medical Officer, are as follows : -
(a) Periodical
No. of Form Description of bill, return To whom to be submitted Date on which due
  Monthly    
44 Monthly return of sick Inspector-General 10th of succeeding month
  Half-Yearly Yearly    
M.S.D. 134, 135 Indent for medicines in quadruplicate Inspector-General of Prisons 1st May
109 Annual return of sick prisoners Ditto 20th January
(b) Miscellaneous
Number of Form   Description of Form  
  70 Temperature Chart (to be attached to the monthlyreturn of sick when death is attended with fever).  
  86 Bed-head ticket.  
  97 Medical history sheet of a criminal lunatic.  
  97 (a) Certificate of Medical Officer.  
  113 Certificate of fitness for transfer to a MentalHospital.  
  114 Daily cholera and other epidemic report.  
Stereo A and T.M.S.D. 136 301 Health certificate  
  Supplementary indent for medicines (inquadruplicate)  
Note. - In this and the preceding paragraph all forms which bear numbers only are jail forms. The others are adopted from various sources, the abbreviations being as follows :-U.F. - Universal Form.A. and T. - Account and Treasury.M.S.D. - Medical Store DepartmentB.M. - Budget Manual.C.A.C. - Civil Account Code.Classification of Expenditure