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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Andhra Pradesh - Subsection

Section 59(1)(b) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

(b)against his other property, if any, to the same extent to which such claims and liabilities were enforceable against such property immediately before the notified date.