Section 58(2)(c) in Kanyashree University Act, 2018

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State of West Bengal - Subsection

Section 58(2)(c) in Kanyashree University Act, 2018

(c)The Finance committee may delegate any of its powers or duties, conferred or imposed by or under this Act, to -

(i)the Vice-Chancellor, or

(ii)a committee constituted from among its own members.