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[Cites 0, Cited by 0] [Section 62CH] [Entire Act]

State of Jharkhand - Subsection

Section 62CH(a) in Bihar Factories Rules, 1950

(a)The name, address and telephone number of the manufacturer importer, occupier or other responsible party preparing or distributing the Material Safety Data Sheet, who can provide additional information on the hazardous substance and appropriate emergency procedures, if necessary.