Section 81(1)(b) in Jharkhand Panchayat Raj Act, 2001

[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Jharkhand - Subsection

Section 81(1)(b) in Jharkhand Panchayat Raj Act, 2001

(b)by constructing any verandah, balcony, room or any other structure without the written order of the Gram Panchayat or contrary to the words mentioned in such order, in such a way that the same be protruding on any public street or on any drain situated at the said street; or

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State of Jharkhand - Subsection

Section 81(1)(b) in Jharkhand Panchayat Raj Act, 2001