Delhi High Court - Orders
Amway India Enterprises Pvt. Ltd vs Pioneering Products & Ors on 18 April, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 480/2018
AMWAY INDIA ENTERPRISES PVT. LTD. ..... Plaintiff
Through: Ms. Priya Kumar with Mr. C.D.
Mulherkar, Mr. Shalabh Tiwari, Mr.
Tejas Chhabra and Mr. Arpit Sharma,
Advocates.
versus
PIONEERING PRODUCTS & ORS. ..... Defendant
Through: Mr. Nishchal Anand, Advocate for D-
3.
Mr. Devvrat Joshi, Advocate for D-4.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 18.04.2022 Ms. Priya Kumar, learned counsel for the plaintiff, submits that a connected matter bearing CS(OS) No. 531/2018 titled 'Amway India Enterprises Pvt. Ltd. vs. Flipkart Internet Pvt. Ltd. & Ors.' is listed as item No. 80 in the 'Finals' list. She prays that the two matters be taken-up together.
Accordingly re-notify on 04th August 2022 alongwith CS(OS) No. 531/2018.
ANUP JAIRAM BHAMBHANI, J APRIL 18, 2022 ds Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:19.04.2022 17:05:34