Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2)(a) in Assam State Acquisition of Zamindaries Act, 1951

(a)In case the amount of such balance is rupees two thousand and five hundred or less, the entire amount shall be paid in cash.