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[Cites 0, Cited by 1] [Section 33(2)] [Section 33] [Entire Act]

State of Karnataka - Subsection

Section 33(2)(iiia) in Karnataka Forest Act, 1963

(iiia)[ prohibit unauthorised occupation of land for any purpose;] [Inserted by Act 10 of 1989 w.e.f. 16.3.1989.]