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[Cites 0, Cited by 0] [Section 67(11)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(11)(iii) in The Coal Mines Provident Fund Scheme

(iii)'T' against those members who have joined on transfer from other coal mines and have dedared under Sub-paragraph (7) that they have not been provided with Pass Books. In their cases, the name and registered number of the coal mine wherefrom they have been transferred shall also be indicated after the abbreviation 'T'.