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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Tripura - Subsection

Section 36(1)(b) in Tripura Panchayats Act, 1993

(b)to cleanse, repair, cover, fill up, drain off or remove water from a private well, tank, reservoir, pool,pit, depression or excavation therein which may be injurious to health or offensive to the neighbourhood ;