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Union of India - Section

Section 1 in Handlooms (Reservation of Articles For Production) Rules, 1986

1. Short title and commencement.

(1)These rules may be called the Handlooms (Reservation of Articles for Production) Rules, 1986.
(2)They shall come into force [on] [Substituted "on and from" by Notification No. G.S.R. 340(E), dated 18.4.2000 (w.e.f. 10.3.1986)] the 31st day of March, 1986.