Section 3(2)(b) in The National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions For Service And Tenure) Rules, 2004

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)the Vice-Chairperson and other Members out of whom at least two shall be appointed from amongst persons belonging to the Scheduled Tribes;

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