Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 419 in The Merchant Shipping Act, 1958 419. Change of name of sailing vessel. - A change shall not be made in the name of a sailing vessel registered under this Part except in accordance with the rules made in this behalf.
