(6)in the event of the election being contested, the poll will be taken on between the hours of__________ and__________ .Place__________Date __________Returning Officer.][FORM 2A] [Substituted by Notifn. No. S.O. 558(E), dated the 9th August, 1996, for Forms 2A to 2C.](See rule 4)Nomination PaperElection to the House of the PeopleStrike Off Part I or Part II Below Whichever is Not Applicable
