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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(9) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(9)[ Every licence to manufacturer, repairer or dealer shall be issued by the Controller or any other officer authorised by him in this regard as per the norms and procedure prescribed.] [Inserted by M.P. Notification No. F-13-45-99-XXIX-2, dated 17-3-2005.]