Madhya Pradesh High Court
Radha Bai vs Leela Bai on 30 May, 2024
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 1391 of 2024 (RADHA BAI AND OTHERS Vs LEELA BAI AND OTHERS) Dated : 30-05-2024 Shri R.K.Upadhyay- Advocate for the appellants.
Records of the concerned Courts be called for.
(ROOPESH CHANDRA VARSHNEY) JUDGE Pj'S/-
Signature Not Verified Signed by: PRINCEE BARAIYA Signing time: 01-06-2024 11:59:42 AM