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Madhya Pradesh High Court

Radha Bai vs Leela Bai on 30 May, 2024

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 1391 of 2024 (RADHA BAI AND OTHERS Vs LEELA BAI AND OTHERS) Dated : 30-05-2024 Shri R.K.Upadhyay- Advocate for the appellants.

Records of the concerned Courts be called for.

(ROOPESH CHANDRA VARSHNEY) JUDGE Pj'S/-

Signature Not Verified Signed by: PRINCEE BARAIYA Signing time: 01-06-2024 11:59:42 AM