Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of West Bengal - Subsection Section 110(3) in Siliguri Municipal Corporation Act, 1990 (3)The Municipal Assessment Tribunal for the purpose of review may consist of such persons as may be appointed by the State Government in this behalf.
