Supreme Court - Daily Orders
Awdhesh Kumar Verma vs American Methodist Mission on 20 April, 2015
Bench: Anil R. Dave, Kurian Joseph
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ITEM NO.12 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36208/2013
(Arising out of impugned final judgment and order dated 17/04/2013
in AFO No. 415/2012 passed by the High Court Of Uttarakhand At
Nainital)
AWDHESH KUMAR VERMA Petitioner(s)
VERSUS
AMERICAN METHODIST MISSION & ORS. Respondent(s)
(with appln. (s) for ex-parte stay and interim relief and office
report)
WITH
SLP(C) No. 6151/2015
(With appln.(s) for exemption from filing O.T. and appln.(s) for
permission to file additional documents and appln.(s) for
exemption from filing O.T. and Interim Relief and Office Report)
SLP(C) No. 36209/2013
(With appln.(s) for ex-parte stay and Interim Relief and Office
Report)
Date : 20/04/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Manoj Swarup, Adv.
Ms. Lalita Kohli, Adv.
For M/s Manoj Swarup & Co.
Mrs. Mona K. Rajvanshi,Adv.
For Respondent(s) Mr. R. Venkataramani, Sr. Adv.
Mrs. Mona K. Rajvanshi, Adv.
Signature Not Verified
Ms. Neelam Singh, Adv.
Digitally signed by
Mr. Yashraj Bundela, Adv.
Jayant Kumar Arora
Date: 2015.04.22
13:50:40 IST
Mr. B. D. Pandey, Adv.
Reason:
Mr. Sudhir Naagar, Adv.
Mr. Mohit Singh, Adv.
Mr. Ashish Tanwar, Adv.
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Mr. Anurag Kashyap, Adv.
Dr. Kailash Chand, Adv.
UPON hearing counsel the Court made the following
O R D E R
List the matters in the month of October, 2015 for final disposal on a non-miscelleneous day.
Ad-interim relief granted earlier shall continue till 30.10.2015.
(Jayant Kumar Arora) (Sneh Bala Mehra)
Sr. P.A. Assistant Registrar