Madras High Court
Ashok Nandavanam Properties Private ... vs Rahul Nandagopal Natarajan on 30 July, 2025
CRP No.3272 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated :30.07.2025
CORAM:
THE HON'BLE MR. JUSTICE P.B. BALAJI
C.R.P.No.3272 of 2025 and CMP Nos.18098 and 18211 of 2025
Ashok Nandavanam Properties Private Limited,
Represented by its Authorised Signatory,
K.Ranganathan,
having Office at No.11, F-Block,
2nd Main Road, Anna Nagar East,
Chennai-600 102 ... Petitioner
vs
Rahul Nandagopal Natarajan .. Respondent
Revision filed under Article 227 of the Constitution of India against the
order dated 10.06.2025 passed in I.A.No.2 of 2025 in RLTA No.65 of 2025 on
the file of III Additional City Civil Court, Chennai.
For Petitioner : Mr.S.R.Rajagopal
Senior Counsel
For Mr.S.Namasivayam
For Respondent : Mrs.Nalini Chidambaram
Senior Counsel
For Ms.C.Uma
ORDER
Heard Mr.S.R.Rajagopal, learned Senior Counsel for the petitioner and Mrs.Nalini Chidambaram, learned Senior Counsel for the respondent/landlord. 1/2 https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/08/2025 01:57:23 pm ) CRP No.3272 of 2025 P.B.BALAJI.,J.
sr
2. It is brought to my notice that pending RLTA No.65 of 2025, the Rent Tribunal has dismissed the stay application in I.A.No.2 of 2025, seeking stay of the Execution Proceedings pending disposal of RLTA No.65 of 2025.
3. In view of the fact that both the parties are now before the Rent Tribunal and the Act also requires the Rent Tribunal to dispose of the appeal expeditiously the interest of both the parties would be served if the RLTA No.65 of 2025 is directed to be disposed of expeditiously.
4. Accordingly, the Rent Tribunal (III Additional City Civil Court, Chennai) is directed to dispose of RLTA No.65 of 2025 within a period of four weeks from the date of receipt of a copy of this order. Till such time, the execution petition shall be deferred.
5. With the above direction, the civil revision petition is disposed of. No costs.
30.07.2025 Index: Yes/No Website:yes/no Speaking Order/Non-speaking Order sr To The III Additional City Civil Court, Chennai CRP No.3272 of 2025 2/2 https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/08/2025 01:57:23 pm )