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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in The University of Rajputana (Second Amendment) Act, 1950

(3)The Visitor may address the Vice Chancellor with reference to the result of such inspection and inquiry, and the Vice-Chancellor shall communicate to the Senate the view of the Visitor with such advice as the Visitor may be pleased to offer upon the action to be taken thereon;