Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 68 in Bihar Education Code, 1961 68. District Education Officers' relation to aided schools and other institutions. - The District Education Officer is the agent of the Department for the administration of grants to recognised school and other institutions.
