Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act] NCT Delhi - Subsection Section 100(2)(e) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002 (e)the powers, duties and functions of the security staff of the Government metro railway under section 97; and