Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 107] [Entire Act] NCT Delhi - Subsection Section 107(2) in The Delhi Municipal Corporation Act, 1957 (2)The loss, if any, arising from such deposit of investment shall be debited to the General Accounts of the Municipal Fund.]
