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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(2) in The Goa Private Security Agencies Rules, 2008

(2)The District Superintendent of Police or any officer of the equivalent or higher in rank shall verify the character and antecedent of the person and grant a certificate in Form VI to such person within (a) 30 days, if the verification is required within the State; and (b) 90 days, if the verification is required outside the State, from the date of receipt of the application for verification of character and antecedents in Form V.