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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

6. Constitution of Ed.CET Committee.

- The competent authority shall constitute the Ed.CET Committee to deal with the matters connected with the test.The Committee shall consist of the following:-
(i)Chairman, who shall be the Vice-Chancellor of any University/ Commissioner and Director of School Education nominated by the competent authority for each academic year for the purpose of conducting Ed.CET.
(ii)One representative of each of the University to be nominated by the Competent Authority in consultation with the Vice-Chancellor concerned.
(iii)The Director of School Education Andhra Pradesh or his nominee not below the rank of Joint Director in case he is not nominated as Chairman.
(iv)One representative of State Council nominated by the competent authority.
(v)Convener of the Entrance Test of the preceding year.
(vi)Convener, who should be not below the rank of a Professor/Joint Director of School Education appointed by the competent authority in consultation with Chairman of the Ed.CET Committee.
(vii)One Principal, of a private college to be nominated by the competent authority for each academic year by turn.