Madhya Pradesh High Court
M/S Swagatika Impex Pvt. Ltd. vs The State Of Madhya Pradesh on 30 September, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 905 of 2022 (M/S SWAGATIKA IMPEX PVT. LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 30-09-2022 List the matter along with WP No. 13900 of 2022.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
ahd
Signature Not Verified
Signed by: MOHD AHMAD
Signing time: 9/30/2022
5:55:30 PM