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Madhya Pradesh High Court

M/S Swagatika Impex Pvt. Ltd. vs The State Of Madhya Pradesh on 30 September, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 905 of 2022 (M/S SWAGATIKA IMPEX PVT. LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 30-09-2022 List the matter along with WP No. 13900 of 2022.



                                (SUJOY PAUL)                                  (PRAKASH CHANDRA GUPTA)
                                   JUDGE                                               JUDGE

                          ahd




Signature Not Verified
Signed by: MOHD AHMAD
Signing time: 9/30/2022
5:55:30 PM