Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 26] [Entire Act] State of Maharashtra - Subsection Section 26(d) in The Maharashtra Prohibition Act (d)establish or license a warehouse wherein any intoxicant , hemp, mhowra flowers or molasses may be deposited and kept without payment of duty; and
