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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Uttar Pradesh - Subsection

Section 89(1)(b) in The U.P. Minor Minerals (Concession) Rules, 1963

(b)in case of application for renewal of a mining lease, refuse or renew the mining lease for the whole or part of the area applied for and for such period, not exceeding the period of the original lease, as it may consider proper: