Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1) in The Orissa Public Premises (Eviction of Unauthorised Occupants) Rules, 1988 (1)The Orissa Public Premises (Eviction of unauthorised occupants) Rules, 1962 are hereby repealed.
