Section 11 in The Foreign Exchange Management (Possession And Retention Of Foreign Currency) Regulations, 2000
11.
/576In exercise of the powers conferred by clause (a) and clause (e) of section 9, clause (d) and clause (g) of sub-section (2) of section 47 of the Foreign Exchange Management Act, 1999 (42 of 1999), the Reserve Bank of India makes the following regulations, namely:--
