Bombay High Court
Zee Learn Limited vs Bls Institute Of Management on 13 January, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 (15-16)29579-29627.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.29579 of 2022
Zee Learn Ltd. ] .. Applicant
vs.
Bapu Educational Charitable Trust ] .. Respondent
WITH
COMM. ARBITRATION APPLICATION (L) NO.29627 of 2022
Zee Learn Ltd. ] .. Applicant
vs.
BLS Institute of Management ] .. Respondent
Mr.Chaitanya Patel i/b The Chambers of Jangra and Associates for
the Applicant.
CORAM: BHARATI DANGRE, J.
DATED : 13th JANUARY 2023.
P.C:-
Issue notice to Respondents, making it returnable on 27.02.2023. Hamdast granted. Private service is permitted including electronic mail service.
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