Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)All the officers and members of the staff appointed or deployed for preparation of voters' list and conduct of election to Panchayats under the act or these Rules shall function under the superintendence, direction and control of the Commission.