Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 100 in Civil Suit Rules (Assam) 100. Assistance of Government pleader. - An officer preparing a report under Rule 97 or Rule 99, or presenting an application under Rule 98 shall be entitled to the assistance of the Government pleader.
