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Madhya Pradesh High Court

Sunil Choubey vs Nishant Pandey on 2 September, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                        CRR No. 3817 of 2023
                                                  (SUNIL CHOUBEY Vs NISHANT PANDEY)

                         Dated : 02-09-2023
                                Shri Vikas Tiwari - Advocate for applicant.


                                Issue notice to the respondent on payment of process fee by both modes

within seven working days.

Record of the Court below be requisitioned. List after two weeks.

(ANURADHA SHUKLA) JUDGE DevS Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 9/4/2023 2:08:18 PM