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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(k) in The Punjab Fisheries Rules, 1956

(k)The licensee shall have to maintain a licence register specifying the names and addresses of the persons to whom permits have been issued for fishing within the area covered by his licence. A list of such permit holders shall be submitted by the licensee to the Warden of Fisheries, Punjab.