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Andhra Pradesh High Court - Amravati

Uppala Appa Rao S/O Yellayah vs The State Of Andhra Pradesh Rept By The on 19 January, 2022

  THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY

               WRIT PETITION NO.20718 OF 2015

ORDER:

Sri K.Nageswara Rao, learned counsel for petitioner seeks permission of this Court to withdraw the Writ Petition.

Permission is accorded.

Accordingly, Writ Petition is dismissed as withdrawn. There shall be no order as to costs of the Writ Petition.

Consequently miscellaneous applications pending, if any in the Writ Petition, shall also stand closed.

_________________________________________ JUSTICE M. SATYANARAYANA MURTHY Date: 19.01.2022 PKR THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY WRIT PETITION NO.20718 OF 2015 Date: 19.01.2022 PKR