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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of West Bengal - Subsection

Section 88(1)(b) in Siliguri Municipal Corporation Act, 1990

(b)construction or maintenance of, or providing or giving aids for, passengers' sheds, libraries, museums, community halls, offices, godown's, shops, markets, dharmashalas.rest houses, or places of entertainment and homes for the disabled and the destitute, other public buildings, and domiciliary care of the sick, orphan, destitute and aged people, and night shelter for the pavement dwellers and the homeless;