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Allahabad High Court

Shaym Babu Gupta vs Union Of India Thru. Secy. Min. Of ... on 23 July, 2021

Bench: Munishwar Nath Bhandari, Manish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 

 
Case :- P.I.L. CIVIL No. - 24039 of 2018
 

 
Petitioner :- Shaym Babu Gupta
 
Respondent :- Union Of India Thru. Secy. Min. Of Finance And Others
 
Counsel for Petitioner :- Parmanand Sharma
 
Counsel for Respondent :- A.S.G.,Anil Kumar Srivastava,Ashwani Kumar
 

 
Hon'ble Munishwar Nath Bhandari,Acting Chief Justice
 
Hon'ble Manish Kumar,J.
 

None appears on behalf of the petitioner even in the revised call.

The writ petition is dismissed for want of prosecution.

Learned Standing Counsel for the respondent-State is present.

Order Date :- 23.7.2021 Shubham .

(Manish Kumar, J.) (Munishwar Nath Bhandari, A.C.J.)