Allahabad High Court
Shaym Babu Gupta vs Union Of India Thru. Secy. Min. Of ... on 23 July, 2021
Bench: Munishwar Nath Bhandari, Manish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Chief Justice's Court Case :- P.I.L. CIVIL No. - 24039 of 2018 Petitioner :- Shaym Babu Gupta Respondent :- Union Of India Thru. Secy. Min. Of Finance And Others Counsel for Petitioner :- Parmanand Sharma Counsel for Respondent :- A.S.G.,Anil Kumar Srivastava,Ashwani Kumar Hon'ble Munishwar Nath Bhandari,Acting Chief Justice Hon'ble Manish Kumar,J.
None appears on behalf of the petitioner even in the revised call.
The writ petition is dismissed for want of prosecution.
Learned Standing Counsel for the respondent-State is present.
Order Date :- 23.7.2021 Shubham .
(Manish Kumar, J.) (Munishwar Nath Bhandari, A.C.J.)