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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(6) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(6)[ The teacher and other persons employed in a private school shall possess the qualifications specified in Annexure V.] [Added by G.O. Ms. No. 1118, Education, dated the 25th June 1975.][(6-A) The person appointed as Junior Grade Teacher in a private school shall possess the qualification specified in Annexure V-A.] [Inserted by G.O. Ms. No. 125, School Education (X2), dated the 12th November 2003.]