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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in Indian Institute of Public Health Gandhinagar Act, 2015

(1)The Academic and Research Council of the University shall consist of the following members, namely:-
(i)the Director of the University, who shall be the Chairman,
(ii)the Heads of Departments of all post-graduate programmes, one of whom shall be the Secretary of the Council;
(iii)three expert academicians from other Universities, research organisations or public health agencies, to be nominated by the President,
(iv)Faculties of University not exceeding three, to be nominated by the Director;
(v)the Registrar.