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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(4)(c) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(c)To keep the minute of all the proceedings of the meetings of the Syndicate, Academic Council, the Faculties, the Boards of Studies and of any committee appointed by the authorities of the University.