Bombay High Court
Om Sai Bahu-Uddeshiya Education Soc., ... vs State Of Maha. Thr. Secretary, Medical ... on 16 August, 2017
Author: B. P. Dharmadhikari
Bench: B. P. Dharmadhikari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4006 OF 2017
Om Sai Bahu-uddeshiya Education Soc., Sai ....Petitioner
Nursing College, Tumsar Thr. Pres. K.m.
Choudhary And Ors
V/S
State Of Maha. Thr. Secretary, Medical ....Respondent
Education And Drugs Department, Mumbai And Another Anand Parchure For Petitioner Copy Served To G.p. For R-1 Abhijeet Khare Vidya Umale For/r-2 Government Pleader Agp Waives Notice For R-1 For Respondent CORAM : B. P. DHARMADHIKARI & ARUN DIGAMBARRAO UPADHYE, JJ DATE : 16th August, 2017 P.C. :
S.O>to 6/9/17 at the request of AGP Mr Rao for state.
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