Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 12 in The Maharashtra Water Conservation Corporation Act, 2000 12. Casual vacancy. Any vacancy of member of the Corporation shall be filled as early as practicable, in like manner as if the appointment was being made for the first time.
