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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(2)(iii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iii)If the member of the Force has been punished by way of reduction from a higher rank or grade to a lower rank or grade, his seniority in the lower rank or grade shall be fixed with reference to his position to which he would have been entitled but for his promotion to the higher rank or grade from which he was reduced.