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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Telangana - Subsection

Section 60(5) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(5)The control and management of the colleges and institutions specified in sub-sections (1) and (2) shall, as from the date notified by the Government, stand transferred to the University and all the properties and assets and liabilities and obligations of the Government and [Professor Jayashankar Telangana State Agricultural University] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.] in relation thereto shall stand transferred to, vest in, or devolve upon, the University.