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State of Rajasthan - Section
Section 13 in RSWC Employees Pension Regulations, 1990
13. Conditions of Qualifications.
- The service of an employee does not qualify for pension unless it confirms to the following conditions:| First | The service must be under the Corporation. |
| Second | The employment may be in substantive/permanent/temporary andofficiating capacity. |
| Third | The service may be paid by the Corporation. |