Supreme Court - Daily Orders
State Of Haryana The Land Acquisition ... vs Om Parkash on 5 April, 2017
Bench: R. Banumathi, Sanjay Kishan Kaul
ITEM NO.33 COURT NO.6 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
6561-6640/2017
(Arising out of impugned final judgment and order dated 08/04/2016
in RFA No. 206/2010 08/04/2016 in RFA No. 207/2010 08/04/2016 in
RFA No. 208/2010 08/04/2016 in RFA No. 209/2010 08/04/2016 in RFA
No. 210/2010 08/04/2016 in RFA No. 211/2010 08/04/2016 in RFA No.
212/2010 08/04/2016 in RFA No. 213/2010 08/04/2016 in RFA No.
214/2010 08/04/2016 in RFA No. 215/2010 08/04/2016 in RFA No.
2333/2010 08/04/2016 in RFA No. 2334/2010 08/04/2016 in RFA No.
2335/2010 08/04/2016 in RFA No. 2336/2010 08/04/2016 in RFA No.
2337/2010 08/04/2016 in RFA No. 2338/2010 08/04/2016 in RFA No.
2339/2010 08/04/2016 in RFA No. 2340/2010 08/04/2016 in RFA No.
2341/2010 08/04/2016 in RFA No. 2342/2010 08/04/2016 in RFA No.
2343/2010 08/04/2016 in RFA No. 2344/2010 08/04/2016 in RFA No.
2345/2010 08/04/2016 in RFA No. 2346/2010 08/04/2016 in RFA No.
2347/2010 08/04/2016 in RFA No. 2348/2010 08/04/2016 in RFA No.
2388/2010 08/04/2016 in RFA No. 2751/2010 08/04/2016 in RFA No.
318/2010 08/04/2016 in RFA No. 319/2010 08/04/2016 in RFA No.
320/2010 08/04/2016 in RFA No. 321/2010 08/04/2016 in RFA No.
322/2010 08/04/2016 in RFA No. 323/2010 08/04/2016 in RFA No.
324/2010 08/04/2016 in RFA No. 325/2010 08/04/2016 in RFA No.
326/2010 08/04/2016 in RFA No. 327/2010 08/04/2016 in RFA No.
328/2010 08/04/2016 in RFA No. 331/2010 08/04/2016 in RFA No.
379/2010 08/04/2016 in RFA No. 380/2010 08/04/2016 in RFA No.
381/2010 08/04/2016 in RFA No. 383/2010 08/04/2016 in RFA No.
384/2010 08/04/2016 in RFA No. 385/2010 08/04/2016 in RFA No.
386/2010 08/04/2016 in RFA No. 387/2010 08/04/2016 in RFA No.
388/2010 08/04/2016 in RFA No. 389/2010 08/04/2016 in RFA No.
390/2010 08/04/2016 in RFA No. 391/2010 08/04/2016 in RFA No.
392/2010 08/04/2016 in RFA No. 393/2010 08/04/2016 in RFA No.
394/2010 08/04/2016 in RFA No. 395/2010 08/04/2016 in RFA No.
396/2010 08/04/2016 in RFA No. 397/2010 08/04/2016 in RFA No.
398/2010 08/04/2016 in RFA No. 399/2010 08/04/2016 in RFA No.
407/2010 08/04/2016 in RFA No. 408/2010 08/04/2016 in RFA No.
409/2010 08/04/2016 in RFA No. 410/2010 08/04/2016 in RFA No.
411/2010 08/04/2016 in RFA No. 412/2010 08/04/2016 in RFA No.
413/2010 08/04/2016 in RFA No. 414/2010 08/04/2016 in RFA No.
415/2010 08/04/2016 in RFA No. 416/2010 08/04/2016 in RFA No.
417/2010 08/04/2016 in RFA No. 418/2010 08/04/2016 in RFA No.
419/2010 08/04/2016 in RFA No. 420/2010 08/04/2016 in RFA No.
421/2010 08/04/2016 in RFA No. 422/2010 08/04/2016 in RFA No.
423/2010 08/04/2016 in RFA No. 424/2010 08/04/2016 in RFA No.
425/2010 08/04/2016 in RFA No. 426/2010 passed by the High Court of
Signature Not Verified
Punjab & Haryana at Chandigarh)
Digitally signed by
NARENDRA PRASAD
Date: 2017.04.06
18:32:47 IST
Reason:
STATE OF HARYANA THR LAND ACQUISITION COLLECTOR,
URBAN ESTATE, PANCHKULA ETC. ETC. Petitioner(s)
1
VERSUS
OM PARKASH ETC. ETC. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 05/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Arun Bhardwaj,AAG
Mr. Ashish Pandey,Adv.
Mr. Ronak Karanpuria,Adv.
Mr. Sumit Sharma,Adv.
Mr. Syed Mohhamad Aatif,Adv.
Mr. Vishwa Pal Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) Nos.2652-2706/2017.
(NARENDRA PRASAD) (SUMAN JAIN) COURT MASTER COURT MASTER 2